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Gujarat High Court

Babubhai Mohanbhai Parmar vs Gujarat State Road Transport ... on 22 June, 2021

Author: A.J.Desai

Bench: A.J.Desai, A. P. Thaker

      C/MCA/84/2021                              ORDER DATED: 22/06/2021




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/MISC. CIVIL APPLICATION NO. 84 of 2021
                                     In
               R/SPECIAL CIVIL APPLICATION NO. 11373 of 2001

================================================================
                BABUBHAI MOHANBHAI PARMAR
                          Versus
    GUJARAT STATE ROAD TRANSPORT CORPORATION & 2 other(s)
================================================================
Appearance:
MR. HARDIK V PATEL(9760) for the Applicant(s) No. 1
MS. SAMATA V PATEL(3784) for the Applicant(s) No. 1
MR HS MUNSHAW(495) for the Opponent(s) No. 1
NOTICE UNSERVED(8) for the Opponent(s) No. 2,3
================================================================

  CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
        and
        HONOURABLE DR. JUSTICE A. P. THAKER

                             Date : 22/06/2021

                              ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.J.DESAI) Ms.Samata Patel, learned advocate for the applicant seeks time to file affidavit-in-rejoinder. At her request, the matter is adjourned to 09.08.2021.

The copy of the affidavit-in-rejoinder shall be supplied to Mr.Munshaw, learned advocate for respondent No.1 on or before 16.07.2021.

(A.J.DESAI, J) (DR. A. P. THAKER, J) V.R. PANCHAL Page 1 of 1 Downloaded on : Tue Jun 22 23:19:38 IST 2021