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[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(5)(b) in Uttar Pradesh State Universities Act, 1973

(b)The Board of each Faculty shall maintain a standing panel of sixteen or more experts in each subject of study, and every expert to be nominated by the Vice-Chancellor under sub-section (4) shall be a person whose name is borne on the panel.