Punjab-Haryana High Court
M/S Bharat Bhushan Vakil Chand ... vs Pala Singh on 25 August, 2010
Author: Hemant Gupta
Bench: Hemant Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Date of Decision : 25.08.2010
C.R.No.5353 of 2010 (O&M)
M/s Bharat Bhushan Vakil Chand Commission Agents ...Petitioner
Versus
Pala Singh ...Respondent
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
Present : Mr. M.K.Singla, Advocate, for the petitioner.
HEMANT GUPTA, J. (Oral)
After arguing for some time, learned counsel for the petitioner wishes to withdraw the present revision petition.
Dismissed as withdrawn.
25.08.2010 (HEMANT GUPTA) Vimal JUDGE