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Punjab-Haryana High Court

M/S Bharat Bhushan Vakil Chand ... vs Pala Singh on 25 August, 2010

Author: Hemant Gupta

Bench: Hemant Gupta

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                       Date of Decision : 25.08.2010

                                       C.R.No.5353 of 2010 (O&M)

M/s Bharat Bhushan Vakil Chand Commission Agents         ...Petitioner

                                   Versus

Pala Singh                                                ...Respondent

CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA


Present :    Mr. M.K.Singla, Advocate, for the petitioner.

HEMANT GUPTA, J. (Oral)

After arguing for some time, learned counsel for the petitioner wishes to withdraw the present revision petition.

Dismissed as withdrawn.



25.08.2010                                          (HEMANT GUPTA)
Vimal                                                   JUDGE