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Punjab-Haryana High Court

Karamjit Singh And Ors vs The Land Acquisition Collector, ... on 28 February, 2017

Author: Surya Kant

Bench: Surya Kant

         IN THE HIGH COURT OF PUNJAB & HARYANA
                      AT CHANDIGARH
                           ****

CWP No.21322 of 2013 Date of Decision : 28.02.2017 **** Karamjit Singh & others .... Petitioners Versus The Land Acquisition Collector, Jalandhar Improvement Trust, Jalandhar and others ..... Respondents CORAM: HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE SUDIP AHLUWALIA *** Present: Mr. J.S. Mehndiratta, Advocate, for the petitioners.

Mr. Rajesh Bhardwaj, Addl. AG, Punjab. Mr. Sandeep Khunger, Advocate, for Improvement Trust, Jalandhar. SUDIP AHLUWALIA J.

For orders, see order of even date passed in CWP No. 12568 of 2013 titled as "Manjit Singh vs. The Land Acquisition Collector & others".





                     (SURYA KANT)                     (SUDIP AHLUWALIA)
                         JUDGE                             JUDGE


28.02.2017
Dinesh




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