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State of Bihar - Section

Section 18 in The Bihar Gramdan Rules, 1966

18. Contribution to the Gram Sabha.

- The Gram Sabha may decide by taking consensus of opinion about the time within which and the manner in which periodical contributions shall be made and in taking a decision about the time for receiving contributions, it shall keep in view, the period of harvesting of the principal crops of the area and convenience of the local people.
(2)A Register of contribution shall be maintained in Form XVI.