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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(e) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(e)to the payment of any expenses incurred by the Council in carrying out the provisions of this Act and the Rules and Regulations made thereunder;