Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act] State of Sikkim - Subsection Section 63(1)(vi) in The Sikkim Police Act, 2008 (vi)send copies of all the documents including the memo of arrest referred to above, to the Magistrate having jurisdiction, for his record;