Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 1 in Chhattisgarh Civil Procedure Alternative Dispute Resolution Rules, 2006 1. Title. - These rules in Part I shall be called 'the Chhattisgarh Civil Procedure Alternative Dispute Resolution Rules, 2006'.
