Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 1 in The Assam Disturbed Areas Act, 1955 1. Short title, extent and commencement. (1)This Act may be called the Assam Disturbed Areas Act, 1955.(2)It extends to the whole of Assam subject to the provisions of Section 3 below.(3)It shall come into force at once.
