Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Arunachal Pradesh - Subsection Section 12(2) in Indira Gandhi Technological and The Medical Sciences University Act, 2012 (2)The emoluments and terms and conditions of the service of the Registrar shall be such as may be prescribed by the regulations.
