Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 33] [Entire Act] State of Uttar Pradesh - Subsection Section 33(2) in The U.P. Secondary Education Services Selection Board Act, 1982 (2)Every order made under sub-section (1) shall be laid down before both the Houses of State Legislature.
