Section 111(2)(b) in The Arms Rules, 2016

[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(2)(b) in The Arms Rules, 2016

(b)if by road or river, a copy of the license shall forthwith be sent to the district magistrates having jurisdiction over the areas through which the arms or ammunition shall pass to Nepal across the frontiers of India.

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Union of India - Subsection

Section 111(2)(b) in The Arms Rules, 2016