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Madras High Court

K.Ravichandran vs The Additional Chief Secretary on 5 June, 2024

Author: Mohammed Shaffiq

Bench: R.Mahadevan, Mohammed Shaffiq

                                                                       W.P.No.14695 of 2024



                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 05.06.2024

                                                      CORAM :

                                  THE HON'BLE MR.R.MAHADEVAN, ACTING CHIEF JUSTICE
                                                         AND
                                     THE HON'BLE MR.JUSTICE MOHAMMED SHAFFIQ


                                                W.P.No.14695 of 2024


                     K.Ravichandran                                     .. Petitioner

                                                         Vs

                     1.The Additional Chief Secretary,
                       State of Tamil Nadu,
                       Secretariat, Fort St. George,
                       Chennai-600 009.

                     2.The Principal Secretary,
                       School Eduction for Tamil Nadu,
                       Secretariat, Fort St. George,
                       Chennai-600 009.

                     3.Sudhan Retd. (IAS),
                       State Government Model School Co-Ordinator,
                       Parents and Teachers Association Building,
                       DPI Campus, Tamil Nadu-600 006.

                     4.The District Collector,
                       Collectorate Thiruvallur,
                       Thiruvallur-602 001.




                     ____________
                     Page 1 of 5


https://www.mhc.tn.gov.in/judis
                                                                        W.P.No.14695 of 2024




                     5.The Chief Educational Officer,
                       Thiruvallur District,
                       Chinna Ekkadu, Jaya Nagar,
                       Thiruvallur,
                       Tamil Nadu-602 001
                       Email ID: [email protected]

                     6.The Head Master,
                       Government Model School,
                       Thiruvallur,
                       Bhajarang Engineering College Campus,
                       Thiruvallur-602 024.                               .. Respondents


                     Prayer: Petition filed under Article 226 of the Constitution of India
                     praying for a writ of mandamus restraining the respondents from
                     shifting the Government Model Residential School from Bhajarang
                     Engineering College Campus, Thiruvallur-602 024 to Government High
                     School, Thandurai, Pattabiram 600 072.


                                   For the Petitioner    : Mr.S.Mukunth
                                                           Senior Counsel
                                                           for     M/s.Adith     Narayan
                                                           Vijayaraghavan

                                   For the Respondents   : Mr.Karthik Jagannath
                                                           Government Advocate
                                                           for respondent Nos.1, 2, 4 & 5




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                     Page 2 of 5


https://www.mhc.tn.gov.in/judis
                                                                                  W.P.No.14695 of 2024




                                                          ORDER

(Order of the Court was made by the Hon'ble Acting Chief Justice) Learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition with liberty to approach the respondent authorities. He has also made an endorsement to that effect.

2. In view of the above, the writ petition is dismissed as withdrawn with liberty as prayed for. There shall be no order as to costs. Consequently, W.M.P.No.15942 of 2024 is closed.





                                                                (R.M.D., ACJ.)      (M.S.Q., J.)
                                                                           05.06.2024

                     Index             :    Yes/No
                     NC                :    Yes/No
                     bbr




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                     Page 3 of 5


https://www.mhc.tn.gov.in/judis W.P.No.14695 of 2024 To:

1.The Additional Chief Secretary, State of Tamil Nadu, Secretariat, Fort St. George, Chennai-600 009.
2.The Principal Secretary, School Eduction for Tamil Nadu, Secretariat, Fort St. George, Chennai-600 009.
3.The District Collector, Collectorate Thiruvallur, Thiruvallur-602 001.
4.The Chief Educational Officer, Thiruvallur District, Chinna Ekkadu, Jaya Nagar, Thiruvallur, Tamil Nadu-602 001 Email ID: [email protected]
5.The Head Master, Government Model School, Thiruvallur, Bhajarang Engineering College Campus, Thiruvallur-602 024.

____________ Page 4 of 5 https://www.mhc.tn.gov.in/judis W.P.No.14695 of 2024 THE HON'BLE ACTING CHIEF JUSTICE AND MOHAMMED SHAFFIQ,J.

bbr W.P.No.14695 of 2024 05.06.2024 ____________ Page 5 of 5 https://www.mhc.tn.gov.in/judis