Madras High Court
K.Ravichandran vs The Additional Chief Secretary on 5 June, 2024
Author: Mohammed Shaffiq
Bench: R.Mahadevan, Mohammed Shaffiq
W.P.No.14695 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 05.06.2024
CORAM :
THE HON'BLE MR.R.MAHADEVAN, ACTING CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE MOHAMMED SHAFFIQ
W.P.No.14695 of 2024
K.Ravichandran .. Petitioner
Vs
1.The Additional Chief Secretary,
State of Tamil Nadu,
Secretariat, Fort St. George,
Chennai-600 009.
2.The Principal Secretary,
School Eduction for Tamil Nadu,
Secretariat, Fort St. George,
Chennai-600 009.
3.Sudhan Retd. (IAS),
State Government Model School Co-Ordinator,
Parents and Teachers Association Building,
DPI Campus, Tamil Nadu-600 006.
4.The District Collector,
Collectorate Thiruvallur,
Thiruvallur-602 001.
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W.P.No.14695 of 2024
5.The Chief Educational Officer,
Thiruvallur District,
Chinna Ekkadu, Jaya Nagar,
Thiruvallur,
Tamil Nadu-602 001
Email ID: [email protected]
6.The Head Master,
Government Model School,
Thiruvallur,
Bhajarang Engineering College Campus,
Thiruvallur-602 024. .. Respondents
Prayer: Petition filed under Article 226 of the Constitution of India
praying for a writ of mandamus restraining the respondents from
shifting the Government Model Residential School from Bhajarang
Engineering College Campus, Thiruvallur-602 024 to Government High
School, Thandurai, Pattabiram 600 072.
For the Petitioner : Mr.S.Mukunth
Senior Counsel
for M/s.Adith Narayan
Vijayaraghavan
For the Respondents : Mr.Karthik Jagannath
Government Advocate
for respondent Nos.1, 2, 4 & 5
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W.P.No.14695 of 2024
ORDER
(Order of the Court was made by the Hon'ble Acting Chief Justice) Learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition with liberty to approach the respondent authorities. He has also made an endorsement to that effect.
2. In view of the above, the writ petition is dismissed as withdrawn with liberty as prayed for. There shall be no order as to costs. Consequently, W.M.P.No.15942 of 2024 is closed.
(R.M.D., ACJ.) (M.S.Q., J.)
05.06.2024
Index : Yes/No
NC : Yes/No
bbr
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https://www.mhc.tn.gov.in/judis W.P.No.14695 of 2024 To:
1.The Additional Chief Secretary, State of Tamil Nadu, Secretariat, Fort St. George, Chennai-600 009.
2.The Principal Secretary, School Eduction for Tamil Nadu, Secretariat, Fort St. George, Chennai-600 009.
3.The District Collector, Collectorate Thiruvallur, Thiruvallur-602 001.
4.The Chief Educational Officer, Thiruvallur District, Chinna Ekkadu, Jaya Nagar, Thiruvallur, Tamil Nadu-602 001 Email ID: [email protected]
5.The Head Master, Government Model School, Thiruvallur, Bhajarang Engineering College Campus, Thiruvallur-602 024.
____________ Page 4 of 5 https://www.mhc.tn.gov.in/judis W.P.No.14695 of 2024 THE HON'BLE ACTING CHIEF JUSTICE AND MOHAMMED SHAFFIQ,J.
bbr W.P.No.14695 of 2024 05.06.2024 ____________ Page 5 of 5 https://www.mhc.tn.gov.in/judis