Delhi High Court - Orders
Jagdish Chander vs Dtc on 20 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~126
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6787/2011
JAGDISH CHANDER ..... Petitioner
Through:
versus
DTC ..... Respondent
Through: Mr. Chandra Gopal, Dealing Asstt.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 20.04.2022 Re-notify on February 22, 2023.
V. KAMESWAR RAO, J APRIL 20, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:23.04.2022 16:07:56