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Delhi High Court - Orders

Jagdish Chander vs Dtc on 20 April, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~126
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              +    W.P.(C) 6787/2011

                                   JAGDISH CHANDER                                   ..... Petitioner
                                                Through:

                                               versus

                                   DTC                                              ..... Respondent
                                                        Through:   Mr. Chandra Gopal, Dealing Asstt.

                                   CORAM:
                                   HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                ORDER

% 20.04.2022 Re-notify on February 22, 2023.

V. KAMESWAR RAO, J APRIL 20, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:23.04.2022 16:07:56