Himachal Pradesh High Court
Malkiat Singh vs . State Of H.P. And Others on 22 March, 2022
Bench: Sabina, Satyen Vaidya
Malkiat Singh vs. State of H.P. and others .
CWP No.2449 of 2019 22.03.2022 Present: Mr. Gurdev Singh Negi, Advocate on behalf of Mr. Paresh Sharma, Advocate for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General, for the respondents/State.
At the request of learned counsel for the petitioner, list again on 23.3.2022.
( Sabina ) Judge ( Satyen Vaidya ) March 22, 2022 (KS) Judge ::: Downloaded on - 22/03/2022 20:13:53 :::CIS