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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(1)(c) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(c)in his opinion, the tramway system can be opened for public carriage of passengers without any danger to the public using it.