Supreme Court - Daily Orders
Pentapati Pullarao vs Polavaram Project Authority . on 22 May, 2015
Bench: A.K. Sikri, Uday Umesh Lalit
ITEM NO.5 COURT NO.2 SECTION PIL W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Civil) No. 300/2015
PENTAPATI PULLARAO Petitioner(s)
VERSUS
POLAVARAM PROJECT AUTHORITY AND ORS. Respondent(s)
Date : 22/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. M. Karpaga Vinayagam, Sr. Adv.
Mr. Subodh Markandeya, Sr. Adv.
Mr. Sravan Kumar K., Adv.
Mr. D. Mahesh Babu, A.O.R.
Mr. G. Rudra Raju, adv,
For Respondent(s) Mr. A.K. Ganguli, Sr. Adv.
Mr. Guntur Prabhakar, Adv.
Mr. Ravi Kishore, Adv.
UPON hearing counsel the Court made the following
O R D E R
List this matter before a Bench of which one of us, Hon'ble Mr. Justice Uday Umesh Lalit, is not a Member.
Liberty is granted to mention on 1st June, 2015.
[KALYANI GUPTA] [SUMAN JAIN]
Signature Not Verified
Digitally signed by
COURT MASTER COURT MASTER
Kalyani Gupta
Date: 2015.05.26
15:30:39 IST
Reason: