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Supreme Court - Daily Orders

Pentapati Pullarao vs Polavaram Project Authority . on 22 May, 2015

Bench: A.K. Sikri, Uday Umesh Lalit

  ITEM NO.5                               COURT NO.2               SECTION PIL W

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                               Writ Petition(Civil)    No.   300/2015

  PENTAPATI PULLARAO                                                    Petitioner(s)

                                                  VERSUS

  POLAVARAM PROJECT AUTHORITY AND ORS.                                  Respondent(s)


  Date : 22/05/2015 This petition was called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

  For Petitioner(s)                 Mr.   M. Karpaga Vinayagam, Sr. Adv.
                                    Mr.   Subodh Markandeya, Sr. Adv.
                                    Mr.   Sravan Kumar K., Adv.
                                    Mr.   D. Mahesh Babu, A.O.R.
                                    Mr.   G. Rudra Raju, adv,

  For Respondent(s)                 Mr. A.K. Ganguli, Sr. Adv.
                                    Mr. Guntur Prabhakar, Adv.
                                    Mr. Ravi Kishore, Adv.

                            UPON hearing counsel the Court made the following
                                              O R D E R

List this matter before a Bench of which one of us, Hon'ble Mr. Justice Uday Umesh Lalit, is not a Member.

Liberty is granted to mention on 1st June, 2015.





                          [KALYANI GUPTA]                         [SUMAN JAIN]
Signature Not Verified

Digitally signed by
                            COURT MASTER                          COURT MASTER
Kalyani Gupta
Date: 2015.05.26
15:30:39 IST
Reason: