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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(d) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957

(d)The movement of rents of various classes of tenants with details, where possible, of the level of rents contracted in selected periods, it being made clear on what rents, the rent-rates fixed at the last settlement were based.