Tripura High Court
Party Name : Bikash Singha vs The State Of Tripura & Ors on 9 February, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0001121/2016 Party Name : BIKASH SINGHA Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.C.DAS No representation on behalf of the petitioner. So, Addl. G.A., Mr. A.S. Lodh for the State-respondent and learned counsel, Ms. Paramita
Roy for the respondent Nos. 2 to 5 prays for 6(siX) weeks@@@@@ time to file affidavit. Prayer is allowed.
List it after six weeks.
Fix on 13.04.2017.
Download Date: 8-05-20] 7 15:05 1/1