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Tripura High Court

Party Name : Bikash Singha vs The State Of Tripura & Ors on 9 February, 2017

Author: S.C.Das

Bench: S.C.Das

Case No :WP(C) 0001121/2016

 

Party Name : BIKASH SINGHA Vs THE STATE OF TRIPURA & ORS

 

THE HONBLE MR. JUSTICE S.C.DAS

 

No representation on behalf of the petitioner.

So, Addl. G.A., Mr. A.S. Lodh for the State-respondent and learned counsel, Ms. Paramita

Roy for the respondent Nos. 2 to 5 prays for 6(siX) weeks@@@@@ time to file affidavit. Prayer is allowed.

List it after six weeks.

Fix on 13.04.2017.

Download Date: 8-05-20] 7 15:05 1/1