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[Cites 0, Cited by 0] [Section 50A] [Entire Act]

State of Chattisgarh - Subsection

Section 50A(1) in The Chhattisgarh Co-operative Societies Rules, 1962

(1)Every society the accounts of which are audited under sub-section (1) of Section 58 shall [***] pay to the State Government a charge for the audit of its accounts for each cooperative year in accordance with the scale laid down in the Schedule in respect of the class of society to which it belongs.