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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(2)(d) in Telangana Panchayat Raj Act, 2018

(d)already a member of a Nagar Panchayat or a Municipality constituted under the Telangana Municipalities Act, 1965, (Act 6 of 1965) or a member of a Municipal Corporation constituted under any law relating to Municipal Corporations for the time being in force in the State of Telangana;