Section 16(1)(A) in The Gujarat University Act, 1949

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

(A)University Officers.

(i)The Chancellor,

(ii)The Vice-Chancellor,

(iii)[ The last Ex-Vice-Chancellor of the University residing in the State,]

(iv)The Pro-Vice-Chancellor, [***] [The words 'if any' deleted by Gujarat 10 of 1982, dated 24lh February, 1982 (w.r.e.f. 09-12-1981).]

(v)The Registrar,

(vi)The University Librarian;

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