Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Ancient Monuments And Archaeological Sites And Remains Act, 1958

(2)In the case of village property, the headman or other village-officer exercising powers of management over such property may exercise the powers conferred upon any owner by section 6.