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[Cites 0, Cited by 0] [Section 205(1)] [Section 205] [Entire Act]

State of Himachal Pradesh - Subsection

Section 205(1)(d) in The Himachal Pradesh Municipal Corporation Act, 1994

(d)the determination of the size and shape of a reconstituted plot so as to render it suitable for building purposes and where the plot is already built upon, to ensure that the building, so far as possible, complies with the provisions of the scheme in respect of open spaces ;