Supreme Court - Daily Orders
Sheela vs The New India Assurance Company Ltd. on 26 November, 2019
Bench: S. Abdul Nazeer, Deepak Gupta
ITEM NO.4 COURT NO.14 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37488/2019
(Arising out of impugned final judgment and order dated 02-04-2019
in FAO No. 653/2017 passed by the High Court Of Punjab & Haryana At
Chandigarh)
SHEELA & ORS. Petitioner(s)
VERSUS
THE NEW INDIA ASSURANCE COMPANY LTD. & ORS. Respondent(s)
( IA No.173790/2019-CONDONATION OF DELAY IN FILING and IA
No.173791/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 26-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Amrendra Kumar Mehta, AOR
Mr. Gunjan Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(NEELAM GULATI) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by NEELAM GULATI Date: 2019.11.26 16:20:07 IST Reason: