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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(2)(a) in West Bengal Municipal Corporation Act, 2006

(a)by the State Government in consultation with the Mayor-in-Council, by notification, from amongst the persons who are, or have been, in the service of the State Government, or