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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(b) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(b)In addition to the water closets required by clause (a) three shall be provided such number of water closets, if any, as is required to increase the total number of water closets provided for the crew to the following scale :-