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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(c) in The Information Technology (Certifying Authorities) Rules, 2000

(c)the Digital Signature Certificate shall be generated by the Certifying Authority upon receipt of an authorised and validated request for-
(i)new Digital Signature Certificates;
(ii)Digital Signature Certificates renewal;