Himachal Pradesh High Court
Sudershan Kumar vs . Hrtc & Others on 13 September, 2022
Bench: Sabina, Sushil Kukreja
Sudershan Kumar Vs. HRTC & Others CWP No. 6356 of 2022 .
13.09.2022 Present: Mr. Arun Rana, Advocate, for the petitioner.
Mr. Pankaj Chaudhari, Advocate on behalf of Mr.Vikas Rajput, Advocate, for the respondents.
Learned counsel for the petitioner has submitted that although the petitioner has been transferred from Dharamshala Unit to Pathankot Unit vide order dated 03.09.2022, but he is not being relieved from the present place of posting.
Notice.
Mr. Pankaj Chaudhari, Advocate, accepts notice on behalf of the respondents and requests for an adjournment to enable him to seek instructions.
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