Himachal Pradesh High Court
Ajay Kumar vs . Manju Kumari on 6 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
.
Ajay Kumar vs. Manju Kumari CMP (M) No.823/2022 dA 6.7.2022 Present: Mr. Ashwani Kaundal, Advocate, for the applicant.
Issue notice to the respondent/non-applicant through Process Serving Agency returnable for 3rd August, 2022, on taking steps within two days.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 6th July, 2022 (CS) ::: Downloaded on - 06/07/2022 20:06:09 :::CIS