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[Cites 0, Cited by 0] [Section 463] [Entire Act]

State of Uttar Pradesh - Subsection

Section 463(f) in Uttar Pradesh Municipal Corporation Act, 1959

(f)having a share or interest in the occasional sale of an article in which he regularly trades to the Corporation to a value not exceeding, in anyone year, such amount as the Corporation, with the sanction of the State Government, fixes in this behalf, or