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[Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(6)(e) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(e)the command area of private lift Irrigation schemes, on the date of commencement of this Act, shall be treated at par with the command area of the irrigation projects;