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[Cites 0, Cited by 0] [Section 162(1)] [Section 162] [Entire Act]

State of Odisha - Subsection

Section 162(1)(b) in The Orissa Municipal Corporation Act, 2003

(b)furnish to the Standing Committee on Taxation, Finance and Accounts such information as the said Committee may from time to time require concerning the progress of the audit.