Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Andhra Pradesh - Subsection Section 6(a) in Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977 (a)black listed persons or defaulters who have to pay due to the Forest Department on the date of sale or a member of joint family of any such defaulter.
