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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1) in The Rabindra Bharati Act, 1981

(1)to encourage, in conformity with the ideas and thoughts of Rabindranath Tagore, integration of cultural heritage of the nation consistent with its linguistic and socio-economic history, to provide for instruction, teaching, training and research and to promote the advancement and dissemination of knowledge and learning, and the extension of higher education in all branches of humanities and, in particular, in dance, drama, music and visual arts;