Bombay High Court
Bhalchandra Sitaram Patil (Khanderay) vs Sub Divisional Officer Division, ... on 15 March, 2021
Author: Anil S. Kilor
Bench: Anil S. Kilor
1 9-CA-1503-20.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO.1503 OF 2020
IN FAST/3619/2019
JAGDISH UTTAM PATIL
VERSUS
SUB DIV. OFFICER DIVISION, NANDURBAR AND ORS
...
Advocate for Applicant : Mr. Vijay B. Patil
AGP for Respondents No. 1 and 3 : Mr. B. V. Virdhe
...
WITH CA/1506/2020 IN FAST/3787/2019
WITH CA/1504/2020 IN FAST/3791/2019
WITH CA/1505/2020 IN FAST/3789/2019
...
CORAM : ANIL S. KILOR, J.
DATE : 15th MARCH, 2021 PER COURT :-
None for respondent No. 2 - Acquiring Body.
2. From the record it appears that respondent No. 2 was served recently and so as to give an opportunity to respondent No. 2, the matter is adjourned.
3. To put the appearance on behalf of respondent No.2, list the matter on 29-01-2021.
( ANIL S. KILOR ) JUDGE rrd ::: Uploaded on - 16/03/2021 ::: Downloaded on - 16/03/2021 23:01:37 :::