Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(c) in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015

(c)error or discrepancy or exception reports on the National Pension System Contributions Accounting Network or pension funds or Trustee Bank;