Supreme Court - Daily Orders
Asst Commissioner Of Income Tax Circle ... vs Hitachi Hi Rel Power Electronics Pvt. ... on 26 November, 2021
Bench: R. Subhash Reddy, Hrishikesh Roy
ITEM NO.32 Court 12 (Video Conferencing) SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 1388/2021
(Arising out of impugned final judgment and order dated 16-09-2019
in SCA No. 16575/2018 passed by the High Court of Gujarat at
Ahmedabad)
ASST COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1) Petitioner(s)
VERSUS
HITACHI HI REL POWER ELECTRONICS PVT. LTD. Respondent(s)
(FOR ADMISSION, I.R. and IA No.82430/2020-CONDONATION OF DELAY IN
FILING and IA No. 82430/2020 - CONDONATION OF DELAY IN FILING)
Date : 26-11-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Balbir Singh, Ld. ASG
Mr. Niranjana Singh, Adv.
Mr. Adit Khorana, Adv.
Mr. Shyam Gopal, Adv.
Mr. Vikrant Yadav, Adv.
Mr. Raj Bahadur Yadav, AOR
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Arvind Datar, Sr. Adv.
Mr. Malak Manish Bhatt, AOR
Mr. Udbhav Nanda, Adv.
Mr. Dhinal Shah, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of Mr. Balbir Singh, learned ASG, matter is adjourned to 12th January, 2021.
In the meanwhile, permission is granted to file
Signature Not Verified
Digitally signed by convenience compilation.
Rajni Mukhi
Date: 2021.11.26
17:04:32 IST
Reason:
(NEETA SAPRA) (DIPTI KHURANA)
COURT MASTER (SH) COURT MASTER (NSH)