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[Cites 0, Cited by 1] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(4) in Cantonments Act, 1924

(4)The Assessment Committee shall consist of not less than three persons.and, [* * *] [The words "where there is a Board" were rep. by Act 24 of 1936, s.26] it shall not be necessary to appoint to the Assessment Committee any member [of the Board] [Subs.by Act 24 of 1936, s.26, for "thereof"].