Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act] Union of India - Subsection Section 69(1)(a) in The National Security Guard Rules, 1987 (a)The accused may adduce evidence in support of the plea and the prosecutor may adduce evidence in answer thereto; and