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Union of India - Section

Section 21 in The Nalanda University Act, 2010

21. Privileges and immunities of academic staff, etc. -

The members of the academic staff and, where applicable, their dependents or members of the family, shall enjoy such privileges and immunities as the Central Government may, after entering into an agreement with the University, notify under section 3 of the United Nations (Privileges and Immunities) Act, 1947.