Bombay High Court
Mphasis Limited vs Bank Of India Limited And 13 Ors on 5 August, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
[ COMMERCIAL DIVISION ]
LEAVE PETITION NO.248 OF 2021
IN
COMMERCIAL SUIT NO.110 OF 2021
Mphasis Ltd. .. Petitioner
Vs.
Bank of India Ltd. and Ors. .. Respondents
Mr. Sandeep Sreekumar, with Mr. Raunak Mukherjee, i/by Mulla & Mulla, for
the Petitioner.
None for the Respondents.
CORAM : A. K. MENON, J.
DATE : 5TH AUGUST, 2021. [THROUGH VIDEO CONFERENCE] P.C. :
1. Mr. Sreekumar states that since the Suit is numbered, he will take appropriate instructions on whether leave is required.
2. Liberty to apply.
(A. K. MENON, J.) 1/1 SNEHA Digitally signed by SNEHA 901-LPETN-248-2021.doc ABHAY ABHAY DIXIT Dixit Date: 2021.08.05 DIXIT 13:31:15 +0530