Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 27] [Entire Act] State of Uttar Pradesh - Subsection Section 27(3) in U.P. Urban Planning and Development Act, 1973 (3)The [Chairman] [Substituted by UP Act no. 13 of 1975] may stay the execution of an order against which an appeal has been filed before it under Sub-section(2).
