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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Gujarat - Subsection

Section 38(2)(xxiv) in Gujarat Biotechnology University Act, 2018

(xxiv)the matters relating to hostels and halls of residence and housing for faculties, officers and employees; guest house, library, reading rooms, sporting facilities, medical and health facilities, facilities for benefit of students and of officers of the University including disciplinary control therein; and