Supreme Court - Daily Orders
Mihan India Ltd. vs Gmr Airports Ltd. on 23 March, 2022
Bench: Vineet Saran, J.K. Maheshwari
ITEM NO.14 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).15556/2021
(Arising out of impugned final judgment and order dated 18-08-2021
in WP No.1723/2020 passed by the High Court Of Judicature At Bombay
At Nagpur)
MIHAN INDIA LTD. Petitioner(s)
VERSUS
GMR AIRPORTS LTD. & ORS. Respondent(s)
(IA No.132524/2021 - EXEMPTION FROM FILING O.T., IA No.132523/2021
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
Diary No(s).23479/2021 (IX)
(IA No.127262/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No.127261/2021 - PERMISSION TO FILE PETITION
(SLP/TP/WP/..))
SLP(C) No.16737/2021 (IX)
(IA No.136059/2021 - EXEMPTION FROM FILING AFFIDAVIT, IA
No.136058/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No.158105/2021 - EXEMPTION FROM FILING O.T., IA
No.158104/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Diary No(s).23477/2021 (IX)
(IA No.133078/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No.133081/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No.133077/2021 - PERMISSION TO FILE
PETITION (SLP/TP/WP/..))
Date : 23-03-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. Dushyant Dave, Sr. Adv.
Mr. Rahul Bhangde, Adv.
Mr. Satyajit A. Desai, Adv.
Signature Not Verified
Mr. Siddharth Gautam, Adv.
Digitally signed by
ARJUN BISHT
Date: 2022.03.23
Mr. Himanshu Sharma, Adv.
16:42:04 IST
Reason: Ms. Neha Sangwan, Adv.
Mr. Satya Kam Sharma, Adv.
Mrs. Anagha S. Desai, AOR
1
Mr. K.M. Natraj, ASG
Mr. Nikilesh Ramachandran, AOR
Mr. Vinayak Sharma, Adv.
Mr. Shubham Seth, Adv.
Ms. Mrinal Chaudhry, Adv.
Diary No.23477/2021 Ms. Aishwarya Bhati, ASG
Mr. Vibhu Shanker Mishra, Adv
Mr. Shailesh Madiyal,Adv.
Mr. Vinayak Sharma, Adv
Mr. Rajat Nair, Adv.
Ms. B.L.N. Shivani, Adv.
Ms. Nitin Pavuluri, Adv.
Mr. Kirti Khangarot, Adv.
Ms. Manisha Chava, Adv.
Ms. Shivika Mehra, Adv.
Mr. Rustam Singh Chauhan, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Amrish Kumar, AOR
Mr. Shyam Divan, Senior Adv.
Mr. Sachin Patil, AOR.
Mr. Rahul Chitnis, Adv.
Mr. Aaditya A. Pande, Adv.
Mr. Geo Joseph, Adv.
Ms. Shwetal Shepal, Adv
For Respondent(s) Dr. Abhishek Manu Singhvi, Sr Adv
SLP (C) 15556/21 Mr. Mahesh Agarwal, Adv.
Mr. Milanka Chaudhury Adv
Mr. M.S. Ananth, Adv.
Ms. Naina Dubey Adv
Mr. Nishant Rao, Adv.
Ms. Harshita Agarwal Adv
Ms. Swet Shikha, Adv.
Mr. E.C. Agrawala AoR
Diary No.23479/21 Mr. Maninder Singh Sr Adv
Mr. Mahesh Agarwal, Adv.
Mr. Milanka Chaudhury Adv
Mr. M.S. Ananth Adv
Mr. Nishant Rao, Adv
Mr. Pranav Saigal, Adv.
Mr. Prabhas Bajaj, Adv.
Ms. Naina Dubey Adv
Ms. Harshita Agarwal Adv
Ms. Swet Shikha, Adv.
Mr. E.C. Agrawala AoR
SLP (C) 16737/2021 & Mr. Parag P Tripathi, Sr Adv
Diary No. 23477/21 Mr. Mahesh Agarwal, Adv.
Mr. Milanka Chaudhury Adv
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Ms. Naina Dubey Adv
Mr. Srinivasan Adv
Ms. Harshita Agarwal Adv
Ms. Swet Shikha, Adv.
Mr. E.C. Agrawala AoR
Mr. M.S. Ananth, Adv.
Mr. Nishant Rao, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard Mr. K.M. Natraj, ASG appearing for the petitioner/Airport Authority of India in Diary No. 23479/2021 and Mr. Shailesh Madiyal, learned counsel for the petitioner/Union of India in Diary No. 23477/2021 as well as Dr. A.M. Singhvi, learned senior counsel and Mr. Parag P. Tripathi, learned senior counsel for the respondents.
List the matters for further arguments on 24.03.2022 as part- heard.
(ARJUN BISHT) (RAM SUBHAG SINGH) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS 3