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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(b) in The Punjab School Education Board Travelling Allowance Regulations

(b)'Travelling Allowance' means an allowance granted to cover the expenses, which a member/employee/person incurs in travelling in the interest of Board business. It includes an allowance granted for the maintenance of conveyance.