Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 415 in Bihar Board's Miscellaneous Rules, 1958

415. Procedure when carriage breaks down between exchanging stations.

- Carriage breaking down between exchanging stations should be replaced on the spot and paid off. If the advance received has not been liquidated, the owners must refund the amount then due.