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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xii) in The Gujarat Ayurved University Act, 1965

(xii)to manage collects, departments, institutes of research or specialized studies, laboratories, libraries, museums and hostels [other than those of the Board of Post-Graduate Teaching and Research] [Inserted by Gujarat No. 30 of 2003, dated 19th September 2003.] maintained by the University;