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State of Punjab - Section

Section 8 in Punjab Municipal (Executive Officer) Act, 1931

8. Preparation of Budget.

- Notwithstanding anything contained in the Municipal Account Code, the Executive Officer shall be responsible for the preparation and submission to the committee of the annual estimate of income and expenditure, and, if it is in this opinion necessary or expedient to vary taxation or to raise loans, shall submit his proposals in regard thereto.