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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997

(2)On examining the reply received from the applicant within the time limit specified in sub-rule (1) above, the Licensing Officer may cancel the licence or refuse the renewal of the licence.